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Orissa High Court

MACA/133/2020 on 10 November, 2020

Author: Savitri Ratho

Bench: Savitri Ratho

                                     MACA No.133 of 2020
                                               1




03.   10.11.2020             This matter is taken up through Video Conferencing
                   Mode due to COVID-19 Pandemic.
                             Registry has pointed out that the Account Payee
                   cheque   no.798376     dated     08.05.2020    for   the   amount   of
                   Rs.25,000/- has lost its validity.
                             Hence, Registry is directed to return the invalid
                   cheque to the appellant. The learned counsel for the appellant is
                   directed to collect the same from the Registry within a period of
                   10 days and to file a revalidated cheque/fresh cheque for the
                   same amount within a period of four weeks from the date of
                   receipt of the invalid cheque.
                             List this matter after four weeks.


                                                                 .............................
                                                                  Savitri Ratho, J.

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