Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Bihar - Subsection

Section 4(a) in Bihar Centenary Journalism Award Rules, 2012

(a)Except for Rule 3 (e) The person should be residing in the State of Bihar and active in the field of journalism for at least ten years and should have rendered distinguished services in the field of economic, social, cultural development of the State through creative journalism;