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State of Madhya Pradesh - Section

Section 15 in The M.P. Bhang Rules, 1960

15. Issue to retail vendors.

- Issues from warehouses shall be made either in one [kilogram] [Substituted by Notification No. 2625-518/VSR dated 12-9-1961.] or half [kilogram] [Substituted by Notification No. 2625-518/VSR dated 12-9-1961.] bags to retail vendors on pre-payment of duty [x x x] [Omitted by Notification No. 3570-B-1-(43)-1983-VSR, dated 12-3-1986.] into the treasury at the rates prescribed by the State Government.