Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 18 in The Jharkhand Compulsory Registration of Marriages Act, 2017 18. The Registrar shall issue two copies of the marriage registration certificate in Form IV, free of cost to the couple under his hand and seal.
