Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 46 in The U.P. Co-operative Societies Rules, 1968

46.

A nominal or an associate member shall pay only such admission fees as may be required under the bye-laws of the society. The admission fee shall not be refundable nor shall it bear any interest.