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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Andhra Pradesh - Subsection

Section 3(1)(d) in Andhra Pradesh Escheats and Bona Vacantia Rules, 1975

(d)No sale shall take place until after the expiration of a period of fifteen days from the publication of sale notice.