Bombay High Court
Prakash Sambhaji Kumbhar vs The State Of Maharashtra on 2 December, 2019
Bench: Ranjit More, M. S. Karnik
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
IA/1/2019
In
APEAL/1014/2017
Prakash Sambhaji Kumbhar ....Petitioner
V/S
The State Of Maharashtra ....Respondent
CORAM : RANJIT MORE. &
M. S. KARNIK, JJ
DATE : 2nd December, 2019
P.C. :
Due to paucity of time the matter is adjourned to 27/01/2020 . In case any ad-interim/interim relief is operating till today, the said order will continue to operate till the next date. If ad-interim/interim relief is not granted for a limited period, the said order will remain unaffected.
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