Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 124] [Entire Act]

State of Odisha - Subsection

Section 124(5) in The Orissa Motor Vehicles Rules, 1993

(5)The stage carriage belonging to the State Transport Under-taking shall be painted in deep orange with royal ivory for streamlining design and roof :Provided that no other stage carriage plying in Orissa shall be painted with this colour combination.