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[Cites 0, Cited by 0] [Section 173(2)] [Section 173] [Entire Act]

State of Jharkhand - Subsection

Section 173(2)(d) in Jharkhand Municipal Act, 2011

(d)relates to the name of the land or the building upon or over which the advertisement is exhibited or the name of the owner or the occupier of such land or building, or