Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Union of India - Section Section 19 in The Haj Committee Act, 2002 19. Notification of members.- As soon as may be after the nomination of the members of a State Committee under sub- section (1) of section 18, the State Government shall publish, in the Official Gazette of that State, the names of all such members.
