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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(2)The corpus of the fund shall be contribution from the Government, contribution from industries, alumni, donation and amount of fine levied under this Act;Provided that any alumni may assign the donation to spent in a particular institution for any specific purpose for improvement of the quality of professional education.