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[Cites 0, Cited by 0] [Section 22] [Entire Act]

State of Rajasthan - Subsection

Section 22(1) in Rajasthan Farmers' Participation in Management of Irrigation System rules, 2002

(1)If the number of candidates for any area of constituency as the case may be for which valid nominations have been received is more than one the Election Officer shall arrange for holding a poll on the date fixed for the purpose.