Section 19(1)(a) in Gorkhaland Territorial Administration Act, 2011

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State of West Bengal - Subsection

Section 19(1)(a) in Gorkhaland Territorial Administration Act, 2011

(a)he is an elected Member set up by a recognized political party, and has -

(i)voluntarily given up his membership of such recognized political party, or

(ii)exercised the voting right contrary to the manner of voting of the majority Members set up by such recognized political party; or