Supreme Court - Daily Orders
Kesar Enterprises Limited vs Commissioner Central Excise Noida on 9 October, 2020
Bench: D.Y. Chandrachud, Indu Malhotra, Indira Banerjee
1
ITEM NO.6 Court 3 (Video Conferencing) SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s).8909/2020
(Arising out of impugned final judgment and order dated 23-01-2020
in CEA No. 94/2019 passed by the High Court of Judicature at
Allahabad)
KESAR ENTERPRISES LIMITED Petitioner(s)
VERSUS
COMMISSIONER CENTRAL EXCISE NOIDA Respondent(s)
(WITH I.R. and IA No.68698/2020-APPLICATION FOR EXEMPTION FROM
FILING ORIGINAL VAKALATNAMA/OTHER DOCUMENT )
WITH
SLP(C) No. 9053/2020 (XI)
(WITH I.R. and IA No.70593/2020-EXEMPTION FROM FILING AFFIDAVIT)
SLP(C) No. 9062/2020 (XI)
(WITH I.R. and IA No.70712/2020-EXEMPTION FROM FILING AFFIDAVIT)
SLP(C) No. 8918/2020 (XI)
(WITH I.R. and IA No.68893/2020-EXEMPTION FROM FILING AFFIDAVIT)
SLP(C) No. 9077/2020 (XI)
(WITH I.R. and IA No.71030/2020-EXEMPTION FROM FILING AFFIDAVIT)
SLP(C) No. 9040/2020 (XI)
(WITH I.R. and IA No.70410/2020-EXEMPTION FROM FILING AFFIDAVIT)
SLP(C) No. 9001/2020 (XI)
(WITH I.R. and IA No.69906/2020-EXEMPTION FROM FILING AFFIDAVIT)
SLP(C) No. 9000/2020 (XI)
(WITH I.R. and IA No.69905/2020-EXEMPTION FROM FILING AFFIDAVIT)
Date : 09-10-2020 These petitions were called on for hearing today.
CORAM :
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
Signature Not Verified
HON'BLE MS. JUSTICE INDU MALHOTRA
HON'BLE MS. JUSTICE INDIRA BANERJEE
Digitally signed by
ARJUN BISHT
Date: 2020.10.09
17:42:32 IST
Reason:
For Petitioner(s) Mr. V. Lakshmikumaran, Adv.
Ms. Charanya Lakshmikumaran, AOR
Mr. Aditya Bhattacharya, Adv.
Ms. Mounica Kasturi, Adv.
2
Ms. Apeksha Mehta, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
1 Application seeking exemption from filing court fee is allowed. 2 Issue notice on the prayer for interim relief and on the Special Leave Petitions. 3 Tag with SLP(C) No 549 of 2016.
(SANJAY KUMAR-I) (SAROJ KUMARI GAUR)
AR-CUM-PS COURT MASTER