Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Chattisgarh - Subsection

Section 61(2) in The Indira Gandhi Agriculture University, Raipur Statutes, 1987

(2)As prescribed by the Council of Post-graduate studies approved by the Academic Council, a student shall have completed in a creditable manner in the Vishwavidyalaya or acquired by Approved Transfer atleast 96 Course Credits, after Bachelor's Degree, applicable to the particular degree. In addition, he shall have completed a research project and submitted to the Faculty a creditable thesis.