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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(c) in The Rajasthan Land Revenue (Allotment and Conversion of Land for Saline Areas) Rules, 1970

(c)recover the dues as arrears of land revenue under the Rajasthan Land Revenue Act, 1956 (Act No. 5 of 1956).