Punjab-Haryana High Court
Balwant Singh And Others vs Punjab State Power Corporation Limited ... on 19 September, 2019
Author: Harsimran Singh Sethi
Bench: Harsimran Singh Sethi
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 26658 of 2019
Date of decision : 19.09.2019
Balwant Singh and others
....Petitioners
Versus
Punjab State Power Corporation Limited and others
.....Respondents
CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI
Present:- Mr. Pankaj Sharma, Advocate for the petitioners.
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Harsimran Singh Sethi, J. (Oral)
Learned counsel for the petitioners states that he be allowed to withdraw the present writ petition with liberty to file a fresh one on the same cause of action by challenging the Finance Circular Nos. 17/2018 and 20/2018 issued by the respondents-Corporation.
Dismissed as withdrawn, with the liberty, as prayed for.
September 19, 2019 ( HARSIMRAN SINGH SETHI ) kanchan JUDGE
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