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Punjab-Haryana High Court

Balwant Singh And Others vs Punjab State Power Corporation Limited ... on 19 September, 2019

Author: Harsimran Singh Sethi

Bench: Harsimran Singh Sethi

        IN THE HIGH COURT OF PUNJAB AND HARYANA
                    AT CHANDIGARH


                               CWP No. 26658 of 2019
                               Date of decision : 19.09.2019

Balwant Singh and others
                                                                 ....Petitioners

                                   Versus

Punjab State Power Corporation Limited and others

                                                               .....Respondents


CORAM : HON'BLE MR. JUSTICE HARSIMRAN SINGH SETHI


Present:-   Mr. Pankaj Sharma, Advocate for the petitioners.

                        ***

Harsimran Singh Sethi, J. (Oral)

Learned counsel for the petitioners states that he be allowed to withdraw the present writ petition with liberty to file a fresh one on the same cause of action by challenging the Finance Circular Nos. 17/2018 and 20/2018 issued by the respondents-Corporation.

Dismissed as withdrawn, with the liberty, as prayed for.




September 19, 2019                 ( HARSIMRAN SINGH SETHI )
kanchan                                     JUDGE


Whether reasoned/speaking? Yes/No Whether reportable? Yes/No 1 of 1 ::: Downloaded on - 02-10-2019 01:08:22 :::