Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The Bar Council of Uttar Pradesh Election Rules, 1968 1. Short title and commencement. - These rules shall be called the "Bar Council of U.P. Election Rules, 1968" and they shall come into force from the date of their approval.
