Patna High Court - Orders
Regional Manager Oriental Insurance ... vs Aisha Khatun & Ors on 25 April, 2013
Author: Akhilesh Chandra
Bench: Akhilesh Chandra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Appeal No.244 of 2012
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Regional Manager, Oriental Insurance Co. Ltd.
.... .... Appellant/s
Versus
Aisha Khatun & Ors.
.... .... Respondent/s
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Appearance :
For the Appellant/s : Mr. Arun Kumar Shrivastava
For the Respondent/s : Mr.
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CORAM: HONOURABLE MR. JUSTICE AKHILESH CHANDRA
ORAL ORDER
7 25-04-2013Heard.
Issue notice upon respondent nos. 1 to 4 to show cause as to why this appeal be not heard and preferably be disposed of at the time of admission itself.
Requisites for service of notice under both processes, i.e., ordinary as well as registered post with acknowledgement due, must be filed within one week from today, failing which this appeal shall stand rejected without further reference to a Bench.
Let the matter be listed after service of notice/appearance of respondent nos. 1 to 4, whichever is earlier.
(Akhilesh Chandra, J) Praveen-II/-