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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of West Bengal - Subsection

Section 67(1) in West Bengal Trade Unions Rules, 1998

(1)If the poll is adjourned at any polling station under rule 66, the provisions of rules 54 to 56 shall, as far as practiable, apply as if the poll was closed at the hour fixed in this behalf, under rule 6.