Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Himachal Pradesh High Court

Ashok Kumar vs . Arjun Kalia And Others on 1 May, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Ashok Kumar vs. Arjun Kalia and others .

RSA No.97 of 2023 01.05.2023 Present Mr. Virender Singh Rathour, Advocate, for the appellant.

Notice be issued to the respondents, returnable within a period of four weeks, on taking steps within one week.

CMP No.4853 of 2023 Allowed. Certified copy of trial Court judgment be filed within a period of four weeks. The application stands disposed of.

(Sandeep Sharma) Judge May 01,2023 (shankar) ::: Downloaded on - 01/05/2023 20:52:15 :::CIS