Himachal Pradesh High Court
Ashok Kumar vs . Arjun Kalia And Others on 1 May, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Ashok Kumar vs. Arjun Kalia and others .
RSA No.97 of 2023 01.05.2023 Present Mr. Virender Singh Rathour, Advocate, for the appellant.
Notice be issued to the respondents, returnable within a period of four weeks, on taking steps within one week.
CMP No.4853 of 2023 Allowed. Certified copy of trial Court judgment be filed within a period of four weeks. The application stands disposed of.
(Sandeep Sharma) Judge May 01,2023 (shankar) ::: Downloaded on - 01/05/2023 20:52:15 :::CIS