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[Cites 0, Cited by 0] [Section 18(1)] [Section 18] [Entire Act]

State of Odisha - Subsection

Section 18(1)(b) in The Orissa Municipal Employees' Pension Rules, 1989

(b)half the period of his service in the reserve, in the Air Force or Navy, as the case may be, for the grant of civil pension under the provisions of these rules.