Calcutta High Court
Saj Food Products Pvt Ltd vs M/S Parle Biscuits Pvt Ltd on 23 August, 2024
OCD-12
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
[COMMERCIAL DIVISION]
IA NO. GA-COM/3/2024
In IP-COM/16/2024
SAJ FOOD PRODUCTS PVT LTD
Vs
M/S PARLE BISCUITS PVT LTD
BEFORE:
The Hon'ble JUSTICE KRISHNA RAO
Date : 23rd August, 2024
Appearance :
Mr. Debnath Ghosh, Mr. Abhijit Sarkar,
Mr. Biswaroop Mukherjee, Ms. Avipriya Sarkar, ADvs.
...for plaintiff.
Mr. Sayantan Basu, Mr. Tanmoy Roy,
Mr. Yash Singhi, Mr. Deep Bhattacharjee, Advs.
...for defendant/respondent.
The Court : Mr. Debnath Ghosh, learned advocate is appearing for the plaintiff. Mr. Sayantan Basu, learned advocate is appearing for the defendant. Defendant has filed an application being GA-COM/3/2024 praying for vacating of the interim order.
As per the prayer made by counsel for the plaintiff, let the matter appear on 27 th August, 2024, under the same heading.
(KRISHNA RAO, J.) Pkd/SN.
AR(CR)