Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 25 in The Rajasthan Water (Prevention and Control of Pollution) Rules, 1975

25. Functions of State Water Laboratory.

- The State Water Laboratory shall cause to be analysed and samples of water, sewage or trade effluent received by it from any Officer authorised by the Board for the Board for the purpose, and the findings shall be recorded in triplicate in Form XI.