Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Delhi High Court - Orders

Rahul Kumar Rai vs Sashastra Seema Bal Ssb on 3 March, 2025

Author: Navin Chawla

Bench: Navin Chawla

                             $~24
                             *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                             +         W.P.(C) 12801/2022
                                       RAHUL KUMAR RAI                                                                       .....Petitioner
                                                                            Through:                 Mr. Rajat Arora and Mr. Niraj
                                                                                                     Kumar, Advs.

                                                                            versus

                                       SASHASTRA SEEMA BAL SSB          .....Respondent
                                                    Through: Ms. Mahamaya Chatterjee and
                                                             Ms. Ridhima Gaur, Adv.

                                       CORAM:
                                       HON'BLE MR. JUSTICE NAVIN CHAWLA
                                       HON'BLE MS. JUSTICE SHALINDER KAUR
                                                                            ORDER
                             %                                              03.03.2025

                                       List on 07th July, 2025.


                                                                                                                           NAVIN CHAWLA, J


                                                                                                                   SHALINDER KAUR, J
                                       MARCH 3, 2025/SU

Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 08/03/2025 at 01:51:19