Delhi High Court - Orders
Rahul Kumar Rai vs Sashastra Seema Bal Ssb on 3 March, 2025
Author: Navin Chawla
Bench: Navin Chawla
$~24
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 12801/2022
RAHUL KUMAR RAI .....Petitioner
Through: Mr. Rajat Arora and Mr. Niraj
Kumar, Advs.
versus
SASHASTRA SEEMA BAL SSB .....Respondent
Through: Ms. Mahamaya Chatterjee and
Ms. Ridhima Gaur, Adv.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 03.03.2025
List on 07th July, 2025.
NAVIN CHAWLA, J
SHALINDER KAUR, J
MARCH 3, 2025/SU
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