Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act] State of West Bengal - Subsection Section 92(2)(q) in The West Bengal Non-Agricultural Tenancy Act, 1949 (q)the form of, the particulars to be contained in, and the manner of verification of, applications referred to in sub-section (2) of section 67;