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Kerala High Court

Dr.Soumya N.P vs The Kerala Veterinary And on 27 March, 2017

Author: Anu Sivaraman

Bench: Anu Sivaraman

        

 
IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                         PRESENT:

                      THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN

                  FRIDAY, THE 9TH DAY OF FEBRUARY 2018 / 20TH MAGHA, 1939

                               WP(C).No. 4106 of 2018
                               ----------------------


PETITIONER:
-----------

              DR.SOUMYA N.P,
              AGED 33 YEARS, W/O. M R VINOD,
              RESIDING AT "PADMAM" MANALOOR,
              CHANDRAMANGALAM, ANAD POST, NEDUMANGAD,
              THIRUVANANTHAPURAM DISTRICT - 695 541.


              BY ADVS.SRI.RAM MOHAN.G.
                      SRI.G.P.SHINOD
                      SRI.GOVIND PADMANAABHAN
                      SRI.AJIT G.ANJARLEKAR


RESPONDENT(S):
--------------

       1.     THE KERALA VETERINARY AND
              ANIMAL SCIENCES UNIVERSITY,
              REPRESENTED BY ITS REGISTRAR,
              POOKODE, LAKKIDI POST,
              WAYANAD DISTRICT, KERALA - 679 301.

       2.     THE REGISTRAR,
              KERALA VETERINARY AND
              ANIMAL SCIENCES UNIVERSITY,
              POOKODE, LAKKIDI POST,
              WAYANAD DISTRICT, KERALA - 679 301.

       3.     THE BOARD OF MANAGEMENT,
              KERALA VETERINARY AND ANIMAL
              SCIENCES UNIVERSITY,
              REPRESENTED BY THE REGISTRAR,
              KERALA VETERINARY AND
              ANIMAL SCIENCES UNIVERSITY,
              POOKODE, LAKKIDI POST,
              WAYANAD DISTRICT, KERALA - 679 301.

              BY SRI.T.K.SAJEEV, SC
              BY SMT.AYSHA YOUSEFF, SC


              THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
              ON 09-02-2018, THE COURT ON THE SAME DAY DELIVERED THE
              FOLLOWING:

mbr/
WP(C).No. 4106 of 2018 (K)
-------------------------

                                  APPENDIX

PETITIONERS' EXHIBITS:
----------------------

EXHIBIT P1       A TRUE COPY OF THE FORM OF CERTIFICATE
                 DATED 27/03/2017 TO BE PRODUCED BY OTHER BACKWARD
                 CLASSES APPLYING FOR APPOINTMENT TO POSTS
                 UNDER THE GOVERNMENT OF INDIA, ISSUED BY THE
                 DISTRICT MAGISTRATE.

EXHIBIT P2       A TRUE COPY OF THE DEGREE OF DOCTOR OF
                 PHILOSOPHY IN ANIMAL GENETICS ISSUED BY THE
                 DIRECTOR,    ICAR- NATIONAL    DIARY   RESEARCH
                 INSTITUTE (DEEMED UNIVERSITY), KARNAL.

EXHIBIT P3       A TRUE PHOTOCOPY OF THE GOLD MEDAL
                 CERTIFICATE DATED 05/03/2016 ISSUED BY THE
                 DIRECTOR AND VICE CHANCELLOR, ICAR- NATIONAL
                 DIARY RESEARCH INSTITUTE (DEEMED UNIVERSITY),
                 KARNAL.

EXHIBIT P4       A TRUE PHOTOCOPY OF THE MERIT CERTIFICATE
                 DATED 05/03/2016 FOR ACADEMIC EXCELLENCE
                 ISSUED BY THE DIRECTOR AND VICE CHANCELLOR,
                 ICAR- NATIONAL DIARY RESEARCH INSTITUTE (DEEMED
                 UNIVERSITY),KARNAL.

EXHIBIT P5       A TRUE PHOTOCOPY OF THE CERTIFICATE DATED 11/11/2012
                 FOR THE ORAL PRESENTATION IN ANIMAL
                 PRODUCTION AND MANAGEMENT IN CONNECTION
                 WITH THE KERALA VETERINARY SCIENCE CONGRESS, 2012.

EXHIBIT P6       A TRUE COPY OF THE BEST PAPER AWARD ISSUED BY
                 THE ALUMINI ASSOCIATION, ICAR- NATIONAL DIARY
                 RESEARCH INSTITUTE, BENGALURU.

EXHIBIT P7       A TRUE COPY OF THE CERTIFICATE IN LABORATORY
                 ANIMAL SCIENCE ISSUED BY THE TAMIL NADU
                 VETERINARY AND ANIMAL SCIENCES UNIVERSITY.

EXHIBIT P8       A TRUE COPY OF THE CERTIFICATE FOR PARTICIPATION
                 ISSUED BY THE INDIAN DIARY ASSOCIATION.

EXHIBIT P9       A TRUE COPY OF THE CERTIFICATE OF MASTER OF
                 VETERINARY SCIENCE ISSUED BY THE NATIONAL
                 DIARY     RESEARCH     INSTITUTE    (DEEMED
                 UNIVERSITY),KARNAL.

EXHIBIT P10      A TRUE COPY OF THE CERTIFICATE OF NATIONAL
                 ELIGIBILITY TEST(NET) ISSUED BY THE AGRICULTURAL
                 SCIENTISTS RECRUITMENT BOARD.

EXHIBIT P11      A TRUE COPY OF THE CERTIFICATE OF REGISTRATION
                 ISSUED BY THE REGISTRAR, KERALA STATE
                 VETERINARY COUNSEL.

EXHIBIT P12      A TRUE COPY OF THE NOTIFICATION DATED 12/06/2014
                 ISSUED BY THE 2ND RESPONDENT/REGISTER.
WP(C).No. 4106 of 2018 (K)
-------------------------


EXHIBIT P13     A TRUE COPY OF THE LETTER DATED 24/01/2015 ISSUED
                BY THE 2ND RESPONDENT/REGISTER.

EXHIBIT P14     A TRUE COPY OF THE NOTIFICATION DATED 11/02/2015
                ISSUED BY THE 2ND RESPONDENT/REGISTER.

EXHIBIT P15     A TRUE COPY OF THE APPROVED LIST DATED 18/03/2015
                OF CANDIDATES FOR THE SELECTION TO THE POST OF
                ASSISTANT PROFESSOR IN ANIMAL BREEDING AND
                GENETICS.


RESPONDENTS' EXHIBITS:       NIL
---------------------

                                                                   /TRUE COPY/


                                                                   P.S.TO JUDGE

mbr/

                     ANU SIVARAMAN, J.
                   --------------------------------
                  W.P.(C).No.4106 of 2018
                  ---------------------------------
           Dated this the 9th day of February, 2018

                          JUDGMENT

------------------

This writ petition is filed seeking directions to the respondents to issue advice memo to the petitioner before the expiry of Ext.P15 ranked list. The petitioner has been included as Serial No.11 in Ext.P15 rank list prepared for appointment to the post of Assistant Professor (Animal Breeding and Genetics). The petitioner contends that since the ranked list is due to expire, further appointments to existing vacancies may be made from Ext.P15 list.

2. The learned Standing Counsel appearing for the respondent contends that the respondent University had notified 7 vacancies of Assistant Professor in the Department of Animal Breeding and Genetics. It is stated that 7 candidates were appointed and two further vacancies were also filled up from Ext.P15 list. It is stated that no open vacancies of Assistant Professor exist in the department of Animal Breeding and Genetics and it is further stated that the University is facing shortage of funds W.P.(C) No.4106 of 2018 2 and further appointments have to be limited. In view of the specific contention raised by the learned Standing Counsel to the effect that there are no available vacancies of Assistant Professor in the Department of Animal Breeding and Genetics, I am of the opinion that no directions can be issued in this writ petition. The statement of the learned Standing Counsel to the effect that there are no available vacancies of Assistant Professor in the Department is recorded.

The writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE sab