Supreme Court - Daily Orders
Sonia Sharma Alias Anchal vs Anuj Sharma on 23 August, 2017
Bench: S.A. Bobde, L. Nageswara Rao
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IN THE SUPREME COURT OF INDIA
CIVIL ORIGINAL JURISDICTION
TRANSFER PETITION(C) NO.353 OF 2017
SONIA SHARMA ALIAS ANCHAL ....PETITIONER
VERSUS
ANUJ SHARMA ....RESPONDENT
O R D E R
This petition has been filed by the petitioner-wife for transfer of petition bearing H.M.A. No.563540/16 (Old No.894 of 2016) titled as “Anuj Sharma Vs. Sonia Sharma @ Anchal” pending in the Court of Principal Judge, Family Court (North-West), Rohini, New Delhi, to the court of competent jurisdiction at Ropar (Rupnagar), Punjab.
Having heard learned counsel for the parties and taking into consideration the facts and circumstances of the case, we are satisfied with the averments made in this petition and deem it expedient to transfer the aforesaid case to the District Judge, Ropar (Rupnagar), Signature Not Verified Punjab.
Digitally signed bySANJAY KUMAR Date: 2017.08.24 14:47:13 IST Reason: We direct accordingly.
The Principal Judge, Family Court (North-West), Rohini, New Delhi, shall forthwith transmit the record of 2 the aforesaid case to the District Judge, Ropar (Rupnagar), Punjab, who shall assign the same to a court of competent jurisdiction.
The transfer petition is allowed accordingly.
.......................J [S. A. BOBDE] .......................J [L. NAGESWARA RAO] New Delhi;
August 23, 2017.
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ITEM NO.5 COURT NO.8 SECTION XVI -A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Civil) No(s). 353/2017
SONIA SHARMA ALIAS ANCHAL Petitioner(s)
VERSUS
ANUJ SHARMA Respondent(s)
(FOR EX-PARTE STAY ON IA 1/2017) Date : 23-08-2017 The matter is called on for hearing today. CORAM :
HON'BLE MR. JUSTICE S.A. BOBDE HON'BLE MR. JUSTICE L. NAGESWARA RAO For Petitioner(s) Mr. Amit Kumar, AOR For Respondent(s) Mr. Samar Vijay Singh, AOR Mr. Rohit Tyagi, Adv.
UPON hearing the counsel the Court made the following O R D E R The transfer petition is allowed in terms of the signed order.
(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) BRANCH OFFICER (Signed Order is placed on the file)