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[Cites 0, Cited by 1] [Section 183] [Entire Act]

State of Maharashtra - Subsection

Section 183(a) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(a)the posts which are rendered surplus to the requirements of the State Government from time to time consequent on the transfer of works and development schemes to the Zilla Parishad under section 100, and