Section 2(1)(vi) in The Rajasthan Vaccination Act, 1957

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State of Rajasthan - Subsection

Section 2(1)(vi) in The Rajasthan Vaccination Act, 1957

(vi)"vaccinator" means any person appointed or authorised under this Act to perform the operation of vaccination and includes a Superintendent of vaccination; and

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State of Rajasthan - Subsection

Section 2(1)(vi) in The Rajasthan Vaccination Act, 1957