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[Cites 0, Cited by 0] [Section 52] [Entire Act]

State of West Bengal - Subsection

Section 52(5) in West Bengal Municipal (Building) Rules, 2007

(5)Notwithstanding anything contained in sub-items (1), (2), (3) or (4) of this rule if the building site abuts on a street or means of access which is less than 3.5 meters, parking space may not be insisted upon.