Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 20(1)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(1)(i) in Jammu and Kashmir Kahcharai Act, 1994

(i)breaks any rule, framed under this Act for each such act or omission; shall be liable to a fine not exceeding Rs. 100: