Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 71] [Entire Act] Union of India - Section Section 32 in Income Tax Rules, 1962 32. Monthly statement or certificate of deduction of tax from "Salaries". - Omitted by the IT (Third Amdt.) Rules, 1996, w.e.f. 2-7-1996.
