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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Punjab - Subsection

Section 9(7) in Punjab Human Immunodeficiency Virus and Acquired Immune Deficiency Syndrome (Ombudsman and Legal Proceedings) Rules, 2019

(7)In any legal proceeding before it under the Act, the court shall comply with data protection measures in accordance with section 11 of the Act.Appendix[See rule 7(2)]Form for making Complaint to Ombudsman