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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Rajasthan - Subsection

Section 8(4) in Rajasthan Right to Information Rules, 2001

(4)Whether proof of payment of fees has been attached Yes/NoI further state that the information sought does not fall with the restriction contained in Section 5 of the Act.Place:Date:Time:Signature of applicant.