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Union of India - Section

Section 77 in The Indian Succession Act, 1925

77. When words may be supplied.—

Where any word material to the full expression of the meaning has been omitted, it may be supplied by the context.IllustrationThe testator gives a legacy of “five hundred” to his daughter A and a legacy of “five hundred rupees” to his daughter B. A will take a legacy of five hundred rupees.