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[Cites 0, Cited by 0] [Section 11] [Entire Act]

British India - Subsection

Section 11(2) in British India Corporation Limited (Acquisition of Shares) Act, 1981

(2)The Commissioner shall also apportion amongst the share-holders, the amount paid to him by way of interest under sub-section (3) of section 7, and such apportionment shall be made on the basis of the amount due to each shareholder.