Central Administrative Tribunal - Patna
Yuvaraj Singh vs Post Delhi Circle on 3 January, 2025
1
O.A. No. 050/00882/2024
882/2024
CENTRAL ADMINISTRATIVE TRIBUNAL
PATNA BENCH,
O.A. No. 050/00882
882/2024
Date of order:-03.01.2025
CORAM
HON'BLE MR. KUMAR RAJESH CHANDRA, MEMBER [[A]
HON'BLE MR RAJVEER SINGH VERMA, MEMBER [J]
Yuvaraj Singh, Male, Aged about 64 years, S/O Late Sripati Singh,
Resident of Village-
Village Baluahai, P.O. Nnonahar, P.S. Bikramganj,
District Rohtas Retired Postal Assistant, Mohania, Kaimur, Bihar
.........Applicant
Patna
Versus
Bench
1. The Union of India through the Secretary cum
cum-DG,
DG, Department
of Posts Dak Bhawan, New Delhi-110001.
Delhi 110001.
2. The Post Master General, Bihar Circle, Patna
Patna-800001
3. The Director of Post Office, Bihar Circle, Patna
Patna-800001.
4. The Superintendent of Post Office, Rohtas at Sasaram. 821115.
........Respondents
For Applicant:-
Applicant: Shri Ajayveer, Proxy counsel
For Respondents:-
Respondents: Shri S.K. Sinha, Addl. CGSC
O R D E R (Oral)
PER: KUMAR RAJESH CHANDRA, MEMBER [J] PER:-
1. This application is at notice stage hearing. Heard.
2. For the past two occasions, this matter has been kept at this stage itself. Today no one appears for the applicant. The proxy counsel for counsel for applicant says that the main counsel is out of town.2
O.A. No. 050/00882/2024 882/2024
3. Looking at the order-sheet sheet we find that a direction was issued by this Bench to bring about necessary amendment in th the OA which has still not been done.
4. Hence, this application is dismissed for non non-compliance compliance of the Bench's order.
(Rajveer Singh Verma) (Kumar Rajesh Chandra)
Member (J) Member (A)
Patna du/-
Bench