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Central Administrative Tribunal - Patna

Yuvaraj Singh vs Post Delhi Circle on 3 January, 2025

                                      1
                                                    O.A. No. 050/00882/2024
                                                                   882/2024


                   CENTRAL ADMINISTRATIVE TRIBUNAL
                            PATNA BENCH,
                          O.A. No. 050/00882
                                         882/2024

                                                  Date of order:-03.01.2025
                                     CORAM
            HON'BLE MR. KUMAR RAJESH CHANDRA, MEMBER [[A]
              HON'BLE MR RAJVEER SINGH VERMA, MEMBER [J]
             Yuvaraj Singh, Male, Aged about 64 years, S/O Late Sripati Singh,
             Resident of Village-
                         Village Baluahai, P.O. Nnonahar, P.S. Bikramganj,
             District Rohtas Retired Postal Assistant, Mohania, Kaimur, Bihar
                                                               .........Applicant

Patna
                                           Versus
Bench
             1. The Union of India through the Secretary cum
                                                         cum-DG,
                                                             DG, Department
             of Posts Dak Bhawan, New Delhi-110001.
                                      Delhi 110001.
             2. The Post Master General, Bihar Circle, Patna
                                                       Patna-800001
             3. The Director of Post Office, Bihar Circle, Patna
                                                           Patna-800001.
             4. The Superintendent of Post Office, Rohtas at Sasaram. 821115.
                                                          ........Respondents
        For Applicant:-
            Applicant:          Shri Ajayveer, Proxy counsel
        For Respondents:-
            Respondents:        Shri S.K. Sinha, Addl. CGSC

                                O R D E R (Oral)

PER: KUMAR RAJESH CHANDRA, MEMBER [J] PER:-

1. This application is at notice stage hearing. Heard.
2. For the past two occasions, this matter has been kept at this stage itself. Today no one appears for the applicant. The proxy counsel for counsel for applicant says that the main counsel is out of town.
2

O.A. No. 050/00882/2024 882/2024

3. Looking at the order-sheet sheet we find that a direction was issued by this Bench to bring about necessary amendment in th the OA which has still not been done.

4. Hence, this application is dismissed for non non-compliance compliance of the Bench's order.



               (Rajveer Singh Verma)                     (Kumar Rajesh Chandra)
                    Member (J)                                  Member (A)


Patna   du/-
Bench