Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Bihar - Subsection Section 92(5) in Bihar Minor Mineral Rules, 2017 (5)Where the person concerned does not appear as result of the notice, the Collector shall be free to pass an order ex-parte.
