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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(5) in The Rajasthan Legislative Assembly Secretariat Staff (Revised Pay Scales) Rules, 1983

(5)"Actual emoluments" means pay of a Government servant as defined in Rule 7(24) of Rajasthan Service Rules and includes dearness allowance admissible to him on 1-9-1981.