Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 23 in Swami Rama Himalayan University Act, 2012

23. The Academic Council.

(1)The Academic Council shall consist of :-
(a)the Vice-Chancellor - Chairman;
(b)the Registrar - Secretary;
(c)such other members as may be prescribed in the Statutes.
(2)The Academic Council shall be the Principal Academic Body of the University and shall, subject to the provisions of this Act, the Statutes and the Rules, co-ordinate and exercise general supervision over the academic policies of the University.
(3)The powers and functions of the Academic Council shall be such as may be prescribed by the Statutes.