Bombay High Court
The Prinicipal Commissioner Of Income ... vs Ge Capital Services India on 22 January, 2020
Bench: Ujjal Bhuyan, Milind N. Jadhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
INCOME TAX APPEAL(IT) NO. 1752 OF 2017
The Prinicipal Commissioner Of Income Tax-23, ....Appellants
Mumbai
V/S
Ge Capital Services India ....Respondent
WITH INCOME TAX APPEAL(IT) NO. 1946 OF 2017 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Captial Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1853 OF 2017 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1859 OF 2017 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH Page 1/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 ::: INCOME TAX APPEAL(IT) NO. 1862 OF 2017 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1863 OF 2017 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1908 OF 2017 The Principal Commissioner Of Income ....Appellants Tax-23,mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1910 OF 2017 The Principal Commissioner Of Income Tax - 23 ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1912 OF 2017 The Principal Commissioner Of Income Tax-23 ....Appellants Page 2/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 ::: V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1962 OF 2017 The Principal Commissioner Of Income Tax-23 ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 1968 OF 2017 The Principal Commissioner Of Income Tax -23 ....Appellants V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 2025 OF 2017 The Principal Commissioner Of Income Tax -23 ....Appellants V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 2026 OF 2017 The Principal Commissioner Of Income Tax -23 ....Appellants V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 25 OF 2018 Page 3/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 ::: The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 53 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 145 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 146 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 148 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Page 4/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 ::: Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 151 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 152 OF 2018 The Principal Commissioner Of Income Tax - 23 ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 154 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 155 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH Page 5/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 ::: INCOME TAX APPEAL(IT) NO. 172 OF 2018 The Principal Commissioner Of Income Tax-23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 173 OF 2018 The Principal Commissioner Of Income Tax-23 ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 251 OF 2018 The Principal Commissioner Of Income Tax 23, ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 257 OF 2018 The Principal Commissioner Of Income ....Appellants Tax-23,mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 271 OF 2018 The Principal Commissioner Of Income Tax-23, Page 6/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 ::: Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 275 OF 2018 The Principal Commissioner Of Income ....Appellants Tax-23,mumbai V/S Ge Capital Services Inida ....Respondent WITH INCOME TAX APPEAL(IT) NO. 278 OF 2018 The Principal Commissioner Of Income Tax-23 ....Appellants Mumbai V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 314 OF 2018 The Principal Commissioner Of Income Tax-23 ....Appellants V/S Ge Capital Services India ....Respondent WITH INCOME TAX APPEAL(IT) NO. 654 OF 2018 The Principal Commissioner Of Income Tax -23 ....Appellants V/S Ge Capital Services India ....Respondent Mr. N.C.Mohanty i/by P.C. Chhotaray, Advocate For ....Appellants Page 7/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 ::: Appellants in above group. Advocate Mrunal Parekh i/by DMD Advocates, for respondent in ITXA/ 2025/17, 251/18, 145/18, 1859/17, 654/18, 257/18.
CORAM : UJJAL BHUYAN &
MILIND N. JADHAV, JJ
DATE : 22nd January, 2020
P.C. :
At the request of learned advocate for the Appellant No. 1, Stand over to 18/02/2020 ( ASSOCIATE ) Page 8/8 ::: Uploaded on - 22/01/2020 ::: Downloaded on - 23/01/2020 03:59:56 :::