Section 151 in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005
151. Rest shelters.
- The employer shall ensure at a construction site of a building or other construction work that-(a)Where building workers employed in a compressed air environment in a tunnelling work are required to remain at the work site for one hour or more after de-compression from pressure exceeding one bar, adequate and suitable facilities are provided for such building workers to rest;(b)Every man-lock, medical-lock and any other facility inside these locks at an excavation a tunnelling work is maintained in a clean state and in good repairs;(c)A first-aid room is provided and is readily available at a construction site of a tunnelling work;(d)Each man-lock attendant station is provided with a first-aid box at a construction site of a tunnelling work.
