Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttarakhand - Subsection

Section 2(g) in Uttarakhand Water Management and Regulatory Act, 2013

(g)["Commission" means the Uttarakhand Water Resources Management and Regulatory Commission ;] [Substituted by section 3 of Uttrakhand Act no. 3 of 2016.]