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Madhya Pradesh High Court

Rajeshwari Prasad (Dead Lrs. Vishnu ... vs Ramavtar (Dead) Lrs. Saligram Tiwari on 7 April, 2017

                            MCC-835-2017
 (RAJESHWARI PRASAD (DEAD LRS. VISHNU DATT Vs RAMAVTAR (DEAD) LRS. SALIGRAM
                                  TIWARI)


07-04-2017

      Shri Suyash Tripathi, counsel for petitioners.
      Issue notice to the respondents on I.A.No.4204/2017 &

I.A.No.4205/2017 by ordinary as well as Regd. A/D., mode, on payment of process fee within a period of one week, returnable in six weeks.

(ANURAG SHRIVASTAVA) JUDGE M.