Madhya Pradesh High Court
Rajeshwari Prasad (Dead Lrs. Vishnu ... vs Ramavtar (Dead) Lrs. Saligram Tiwari on 7 April, 2017
MCC-835-2017
(RAJESHWARI PRASAD (DEAD LRS. VISHNU DATT Vs RAMAVTAR (DEAD) LRS. SALIGRAM
TIWARI)
07-04-2017
Shri Suyash Tripathi, counsel for petitioners.
Issue notice to the respondents on I.A.No.4204/2017 &
I.A.No.4205/2017 by ordinary as well as Regd. A/D., mode, on payment of process fee within a period of one week, returnable in six weeks.
(ANURAG SHRIVASTAVA) JUDGE M.