Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 396] [Entire Act] Union of India - Subsection Section 396(3) in The Companies Act, 2013 (3)The terms and conditions of service, including the salaries payable to persons appointed under subsection (2), shall be such as may be prescribed.
