Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 43 in U.P. Juvenile Justice (Care and Protection of Children) Rules, 2004

43. Maintenance of Registers.

- The Superintendent shall maintain in his office, such registers and forms, as required by the Act and as specified by the rules made thereunder.