Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 988] [Entire Act] Bengal Presidency - Subsection Section 988(f) in Police Regulations, Bengal , 1943 (f)The requisition demanding ammunition in replacement shall be supported by a quotation of the Arsenal receipt voucher for fired cases or the railway receipt in which cases are under despatch.
