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[Cites 0, Cited by 0] [Section 28] [Entire Act]

Union of India - Subsection

Section 28(b) in The Securities And Exchange Board Of India (Amendment) Act, 2002

(b)in sub- section (2), for the words" three years or with fine which shall not be less than two thousand rupees but which may extend to ten thousand rupees or with both", the words" ten years or with fine, which may extend to twenty- five crore rupees or with both" shall be substituted.