Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Gujarat - Subsection

Section 87(6) in Gujarat State Council for Physiotherapy Rules, 2013

(6)The appointment to the Registrar shall be made by the council by promotion of a Deputy Registrar, having a Bachelor of Physiotherapy and at least 15 years of experience gained using such degree. If no person is qualified for promotion fulfilling the aforesaid criteria the post shall be filled up by direct selection by the selection committee consisting of President, Vice-President of the Council, One member to be nominated by the State Government from amongst the person having minimum qualification of Bachelor of Physiotherapy and at least fifteen years' experience after obtaining the degree of Bachelor of Physiotherapy in Government/Public Sector/Private Sector or having Practice of at least for 15 years.